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Sessions Court Rejects Rajasthan Government’s Plea Against Salman Khan in Arms License Case - (12 Feb 2021)

CRIMINAL

Sessions Court has rejected the Rajasthan Government's plea against the actor and acquitted him of the charge for the allegations of submitting a false affidavit regarding his arms licence, giving the actor a major reprieve.

Tags : SESSIONS COURT   SALMAN KHAN  

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