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CBDT Issues Norms for Faster Refund in Pending Tax Demand Cases - (02 Feb 2016)

Central Board of Direct Taxes (CBDT) has issued guidelines for expeditious tax refund of up to Rs.5,000 in cases where the department wants to adjust the refund with a pending demand, which has been contested by the assessee.

Tags : CENTRAL BOARD OF DIRECT TAXES   TAX DEMAND CASES  

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