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Gauhati High Court Dismisses NPF Plea - (12 Feb 2021)

CIVIL

Gauhati High Court has dismissed two Interlocutory Applications filed by the NPF- one of the plea sought the court’s intervention in restraining the 7 suspended party legislators from attending the 7th session of the 13th Nagaland Legislative Assembly session.

Tags : GAUHATI HIGH COURT   NPF  

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