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Supreme Court: All Parents to Pay 100% School Fees for Lockdown Period - (12 Feb 2021)

EDUCATION

Supreme Court has announced that parents will have to pay full fees to the schools of the schools during the pandemic period. This will be equal to the fees that should have been paid in the academic session 2019-2020.

Tags : SUPREME COURT   SCHOOL FEES   LOCKDOWN PERIOD  

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