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Delhi HC Denies Bail to Accused Allegedly Involved in Fake MBBS Admissions Scam - (12 Feb 2021)

CRIMINAL

Delhi High Court has rejected the bail application of a person accused of being part of a large-scale conspiracy by one 'Crack Ur Career Pvt Ltd', wherein substantial amounts of money was amassed by the company and the accused persons, promising admission to students in MBBS courses in various colleges.

Tags : DELHI HC   BAIL  

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