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J&K HC Disposes Plea Seeking Law Prohibiting Cow Slaughter - (12 Feb 2021)

CIVIL

Jammu & Kashmir High Court has disposed of a plea seeking direction to enact a law prohibiting slaughter of cows and its progeny, ox, bull, buffalo etc in the Union Territory of J&K by giving Petitioner the liberty to approach Chief Secretary.

Tags : J & K HC   COW SLAUGHTER  

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