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Calcutta HC Dismisses Plea Against BJP's 'Parivartan Rath Yatras' - (12 Feb 2021)

CIVIL

Calcutta High Court has dismissed a plea moved before it against Bharatiya Janata Party (BJP)'s 'Rath Yatra' in poll-bound West Bengal. Plea seeked HC’s intervention to prevent BJP from holding the "Rath Yatras" in the State.

Tags : CALCUTTA HC   BJP  

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