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Delhi HC to Govt:Notice issued on Plea Challenging Non-Providing of Field in MCA Portal for Advocates - (11 Feb 2021)

COMPANY

Delhi High Court has issued the notice to the Central Government on a plea challenging non-providing of the field in MCA portal for Advocates to register companies/ LLPs on behalf of clients. The plea stated that in 2007, the MCA portal permitted Chartered Accountants, Company Secretaries, and Cost & Work Accountants to register as practicing professionals and undertake incorporation of companies and LLPs for their clients.

Tags : DELHI HC   MCA PORTAL  

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