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ITAT Kolkata: Genuineness Cannot be Doubted Since All Payments were Made Through Banking Channel - (11 Feb 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT) Kolkata in a case deleted the addition confirmed by the lower authorities without pointing any defect in the bank transfer and bank statement of the moneylender.

Tags : ITAT   KOLKATA   GENUINENESS  

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