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GST: CBIC Issues Instructions on Procedures to be Followed During Search Operation - (11 Feb 2021)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs (CBIC) issues the guidelines regarding procedures to be followed during the search operation. It was noticed wherein proper procedures have apparently not been followed during search proceedings and the Panchnamas statements have not been recorded as per present guidelines and instructions.

Tags : GST   CBIC  

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