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GSTN: Taxpayers can File Table 6A of Form GSTR-1 Separately Once Again - (11 Feb 2021)

GOODS AND SERVICES TAX

Goods and Services Tax Network (GSTN) has reintroduced the option to file Table 6A of Form GSTR-1 separately. The Table 6A of GSTR-1 needs export details to be reported.

Tags : GSTN   TAXPAYERS  

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