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District Court Refuses Second Bail Plea of Co-Accused Sadaqat Khan in Munawar Faruqui Case - (11 Feb 2021)

CRIMINAL

District and Sessions Court, Indore has rejected the second bail plea of Sadaqat Khan, the person who was arrested along with Comedian Munawar Faruqui following a comedy show.

Tags : DISTRICT COURT   MUNAWAR FARUQUI CASE  

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