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Madras HC Quashes Fresh Notice on Breach of Privilege Issued Against MK Stalin and Other DMK MLAs - (11 Feb 2021)

CIVIL

Madras High Court has set aside fresh show cause notices issued to 19 DMK MLAs by the Tamil Nadu Assembly's privileges committee on breach of privilege for displaying gutkha sachets and photographs, causing disorder and disrepute to the Assembly proceedings.

Tags : MADRAS HC   MK STALIN  

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