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Delhi Riots: Karkardooma Court Denies Bail to Accused in Suleman Murder Case - (11 Feb 2021)

CRIMINAL

Karkardooma Court (Delhi) has denied bail to the murder Accused one Ashish Kumar while observing that an innocent person was brutally murdered, just because of the fact that he belonged to other community.

Tags : DELHI RIOTS   KARKARDOOMA COURT  

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