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Bombay HC Allows Kangana Ranaut to Withdraw Her Suit Challenging BMC's Demolition Order - (11 Feb 2021)

PROPERTY

Bombay High Court has granted liberty to Actor Kangana Ranaut to withdraw her plea challenging BMC's demolition order regarding the alleged unauthorized amalgamation of her three flats in a plush Mumbai suburb.

Tags : BOMBAY HC   KANGANA RANAUT  

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