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Rajya Sabha Passes Major Port Authorities Bill, 2020 - (10 Feb 2021)

CIVIL

Rajya Sabha has passed the Major Port Authorities Bill, 2020 to repeal the Major Port Trusts Act, 1963. The Bill seeks to provide greater autonomy, flexibility to the Major Ports in India by creating a Board of Major Port Authority for each major port and replacing the existing Port Trusts.

Tags : RAJYA SABHA   MAJOR PORT AUTHORITIES BILL   2020  

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