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Jammu and Kashmir High Court Dismisses Plea by Law Students Seeking Online Exams - (10 Feb 2021)

EDUCATION

Jammu and Kashmir High Court has declined the plea by law students to conduct examination through on-line mode, observing that there cannot be any vested right for the students with regard to the mode in which the examination of students is to be conducted.

Tags : JAMMU AND KASHMIR HIGH COURT   ONLINE EXAMINATIONS  

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