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Karnataka High Court Asks NHAI to Donate Rs 2.5 Lakhs Each to Two Organizations as Costs - (10 Feb 2021)

CIVIL

Karnataka High Court has asked the National Highways Authority of India to donate Rs 2.5 lakhs each to two organisations based in Dehradun and working in the field of Environment as costs for filing a controversial affidavit saying that the Environment Protection Act, 1986 was enacted at the instance of foreign powers.

Tags : KARNATAKA HIGH COURT   NATIONAL HIGHWAY AUTHORITY OF INDIA  

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