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SC Approves SBI Application for Proposed Distribution Mechanism to be Followed by Franklin Templeton - (10 Feb 2021)

BANKING

Supreme Court has approved the application filed by SBI Mutual Fund and SBI Funds Management Pvt Ltd, for placing on record the distribution mechanism proposed to be followed while distributing Franklin Templeton's 9122 crores amongst its unit holders, under the six mutual fund schemes.

Tags : SUPREME COURT   FRANKLIN TEMPLETON   SBI  

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