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Andhra Pradesh HC Directs SEC to File Reply to Queries Raised by APTS on e-Watch App - (10 Feb 2021)

ELECTION

Andhra Pradesh High Court has directed the State Election Commission (SEC) to reply to the queries raised by the Andhra Pradesh Technology Services Limited (APTS) on the e-Watch app by 17th February, 2021.

Tags : ANDHRA PRADESH HIGH COURT   E-WATCH APP  

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