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Madras HC Directs State to Upload Details of Kudimaramathu Works on Official Website - (10 Feb 2021)

CIVIL

Madras High Court has directed the State to take steps to upload details of kudimaramathu works on the official website. The Court has stated that public were entitled to know the details and this would also help the government perform better.

Tags : MADRAS HIGH COURT   KUDIMARAMATHU WORKS  

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