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Delhi HC Seeks AIIMS Reply on Plea Seeking Construction of Sewage Treatment Plan - (10 Feb 2021)

CIVIL

Delhi High Court has sought the reply of All India Institute of Medical Sciences (AIIMS) on a plea seeking that the construction of a sewage treatment plant (STP) near residential colony of Gautam Nagar be stopped as it would be a health hazard for the residents and lead to stench.

Tags : DELHI HIGH COURT   CONSTRUCTION OF SEWAGE TREATMENT PLAN  

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