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SC Grants Protection from Arrest to AAP Leader Sanjay Singh in 'Hate Speech' Cases - (09 Feb 2021)

CRIMINAL

Supreme Court has granted Aam Aadmi Party MP Sanjay Singh protection from arrest in all First Information Reports against him in connection with 'hate speech' at his press conference in Lucknow in August, 2020 and issued notice on why FIRs should not be clubbed.

Tags : SUPREME COURT   SANJAY SINGH  

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