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SC Stays Arrest of Shashi Tharoor and Others Over Tweets About Farmer’s Death During Tractor Rally - (09 Feb 2021)

CRIMINAL

Supreme Court has stayed the arrest of Shashi Tharoor MP, journalists Rajdeep Sardesai, Vinod K Jose, Mrinal Pande, Zafar Agha, Anant Nath and Paresh Nath over multiple First Information Reports registered against them over their tweets/reports about a farmer's death during tractor rally.

Tags : SUPREME COURT   SHASHI THAROOR   RAJDEEP SARDESAI   VINOD K JOSE   MRINAL PANDE   ZAFAR AGHA   ANANT NATH   PARESH NATH  

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