Supreme Court Upholds the Constitutionality of Life Sentences Without Remission Until Natural Death  ||  Supreme Court: Service Benefits Can't be Refused Due to Missing ACRs Not Attributable to Employees  ||  Supreme Court: Courts May Grant Lesser Relief under Order VII Rule 7 CPC, But Not a Different Claim  ||  Supreme Court Dismisses Lokpal's Plea Against Delhi HC Order Quashing Probe into Defence Secretary  ||  SC Grants Bail to Two UAPA Accused, Citing 12-Year Incarceration and Violation of Article 21  ||  Madras High Court: Seeking Divorce over Wife's Accidental Hip Injury is Inhumane  ||  Kerala High Court Directs Stronger Audit and Financial Oversight in Guruvayur Devaswom  ||  Madras High Court Directs State and Judiciary to Expedite Rape and POCSO Trials  ||  Karnataka HC Upholds RTO's Power to Cancel Registration Secured by False Documents  ||  Karnataka HC: Bengaluru-Mysuru Corridor Could be Biggest Scam, Farmers Deprived of Land    

SC Stays Arrest of Shashi Tharoor and Others Over Tweets About Farmer’s Death During Tractor Rally - (09 Feb 2021)

CRIMINAL

Supreme Court has stayed the arrest of Shashi Tharoor MP, journalists Rajdeep Sardesai, Vinod K Jose, Mrinal Pande, Zafar Agha, Anant Nath and Paresh Nath over multiple First Information Reports registered against them over their tweets/reports about a farmer's death during tractor rally.

Tags : SUPREME COURT   SHASHI THAROOR   RAJDEEP SARDESAI   VINOD K JOSE   MRINAL PANDE   ZAFAR AGHA   ANANT NATH   PARESH NATH  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved