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Bombay HC Dismisses Plea Challenging Appointment and Fee Paid to Senior Advocate by BMC - (09 Feb 2021)

CIVIL

Bombay High Court has dismissed a plea challenging the appointment and fee paid to Senior Advocate Aspi Chinoy for representing the Brihanmumbai Municipal Corporation (BMC) in actor Kangana Ranaut's case, in which she challenged the demolition work carried out at her bungalow.

Tags : BOMBAY HIGH COURT   FEE PAID TO SENIOR ADVOCATE  

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