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Rajya Sabha Passes Jammu and Kashmir Reorganisation (Amendment) Bill, 2021 - (09 Feb 2021)

CIVIL

Rajya Sabha has passed the Jammu and Kashmir Reorganisation (Amendment) Bill, 2021, by a voice vote. The Bill amends the Jammu and Kashmir Reorganisation Act, 2019 that bifurcated the former State into Union Territories of J&K and Ladakh. It seeks to merge the existing cadre for India Services Officers of J&K with those of Arunachal Pradesh, Goa, Mizoram, and Union Territory (AGMUT) cadre. This shall enable the Government to depute IAS, IPS officers etc. from other Union Territories to the UT of

Tags : RAJYA SABHA   JAMMU AND KASHMIR REORGANISATION (AMENDMENT) BILL   2021  

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