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Allahabad HC Dismisses Plea Claiming Ownership of Land Offered for Ayodhya Mosque - (09 Feb 2021)

CIVIL

Allahabad High Court has dismissed a petition filed against the allotment of land in Ayodhya's Dhannipur village for the construction of a mosque, following the Supreme Court verdict in the Ram Janmabhoomi-Babri Masjid dispute.

Tags : ALLAHABAD HIGH COURT   OWNERSHIP OF LAND OFFERED FOR AYODHYA MOSQUE  

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