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Madras HC Directs Completion of Work on Road Connecting Tirunelveli Town and Junction - (09 Feb 2021)

CIVIL

Madras High Court has directed Tirunelveli Corporation to take steps and complete works on the road connecting Tirunelveli Town and Junction. The Court has said the works should be completed within three months.

Tags : MADRAS HIGH COURT   ROAD CONNECTING TIRUNELVELI TOWN AND JUNCTION  

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