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Supreme Court Grants Ad-Interim Bail to Comedian Munawar Faruqui - (08 Feb 2021)

CRIMINAL

Supreme Court has granted ad-interim bail to comedian Munawar Faruqui in a case registered by Madhya Pradesh police for alleged hurting of religious sentiments. The Court has also issued notice on the special leave petition filed by comedian Munawar Faruqui challenging the Madhya Pradesh High Court order which denied him bail in a case for alleged hurting of religious sentiments.

Tags : SUPREME COURT   MUNAWAR FARUQUI  

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