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Madras High Court Directs Complete Waiver of License Fee During Total Lockdown Period - (08 Feb 2021)

CIVIL

Madras High Court has directed a Municipal Corporation to waive the license fee for running a shop in a bus stand during the entire period of total lockdown from March 24, 2020 to September 6, 2020.

Tags : DELHI HIGH COURT   LIYAKAT ALI   NORTH EAST DELHI RIOTS  

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