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HP HC Directs Man to Restore Forest Cover by Planting 200 Tree Saplings - (08 Feb 2021)

ENVIRONMENT

Himachal Pradesh High Court has directed a man to restore and enlarge the forest cover by planting 200 tree saplings, underlining that when a forest is harmed or forest produced is obtained illegally by any person's actions, the primary objective is to restore the forest and not just punish the offender.

Tags : HIMACHAL PRADESH HIGH COURT   RESTORATION OF FOREST COVER  

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