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Bombay HC Rejects Bail Application of YES Bank Promoter Rana Kapoor - (08 Feb 2021)

CRIMINAL

Bombay High Court has rejected the bail application of YES Bank promoter Rana Kapoor, a prime accused in the Rs 5050 crore money laundering scam being investigated by the Enforcement Directorate, observing that economic damage owing to offences involving huge loss of public fund is required to be viewed seriously.

Tags : BOMBAY HIGH COURT   YES BANK PROMOTER RANA KAPOOR  

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