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Andhra Pradesh HC Stays Launching of "E-Watch Online" App by State Election Commission - (08 Feb 2021)

CIVIL

Andhra Pradesh High Court has stayed the launch of e-Watch Online application to be used by the State Election Commission in the upcoming Gram Panchayat/Local Elections till 9th February 2021.

Tags : ANDHRA PRADESH HIGH COURT   LAUNCHING OF "E-WATCH ONLINE" APP  

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