Supreme Court: Past Ad Hoc Service Counts for Pension, Not Seniority Against Direct Recruits  ||  SC: CPC Amendment Allowed When New Facts and Reliefs Directly Relate to Existing Dispute  ||  SC: Governing Law Clause Relevant to Determine Arbitral Seat When Two Venues Are Named  ||  Supreme Court: Section 161 CrPC Statements Can Be Considered at Cognizance Stage, Not at Trial  ||  Bombay High Court Directs Release of Protesters Held over Anti-ECI Agitations  ||  Kerala High Court Orders State to Pay Rs. 21,000 Post-Surgery Assistance to Transgender Person  ||  Madras High Court: DVAC Not Entitled to Blanket RTI Exemption in Corruption Cases  ||  Karnataka High Court Strikes Down Enhanced SC/ST Quota for Breaching 50% Reservation Cap  ||  Delhi HC: First-Come, First-Served Policy for Ramleela Ground Allotment is Unfair  ||  Kerala HC Upholds Automatic Revocation of Christian Wills on Marriage under S.69 Succession Act    

DGFT Introduces E-Tariff Rate Quota System for Imports - (08 Feb 2021)

CUSTOMS

Directorate General of Foreign Trade (DGFT) has announced the introduction of an online e-Tariff Rate Quota (e-TRQ) System for imports. DGFT has prepared the e-TRQ System for processing e-TRQ applications with effect from 8th February, 2021 onwards.

Tags : DIRECTORATE GENERAL OF FOREIGN TRADE   E-TARIFF RATE QUOTA SYSTEM  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved