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AAR, Karnataka: 18% GST to Apply on Support Services for Research on Epilepsy - (08 Feb 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Karnataka has ruled that 18% Goods and Services Tax is applicable on support services for research on the Prevention of Epilepsy.

Tags : AUTHORITY OF ADVANCE RULING   RESEARCH ON EPILEPSY  

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