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Andhra Pradesh HC Strikes Down SEC Order Confining Peddireddy Ramachandra Reddy - (08 Feb 2021)

CIVIL

Andhra Pradesh High Court has struck down State Election Commissioner (SEC) N. Ramesh Kumar’s order that Panchayat Raj & Rural Development Minister Peddireddy Ramachandra Reddy should be confined to his residence till 21st February, 2021 to prevent him from vitiating the process of Gram Panchayat (GP) elections. The Court has barred the Minister from interacting with the media till 21st February.

Tags : ANDHRA PRADESH HIGH COURT   PEDDIREDDY RAMACHANDRA REDDY  

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