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Madras High Court Finds Three Priests Guilty of Contempt of Court - (08 Feb 2021)

CONTEMPT OF COURT

Madras High Court has found Rev. S. Immanuel Devakadatcham, Rt.Rev.Dr.J. George Stephen and Rev.Y.L. Babu Rao guilty of contempt of court and sentenced them to three months of simple imprisonment, besides issuing a direction to pay fine of Rs. 1,500 each failing which they must undergo 15 more days of imprisonment.

Tags : MADRAS HIGH COURT   REV. S. IMMANUEL DEVAKADATCHAM   RT.REV.DR.J. GEORGE STEPHEN   REV.Y.L. BABU RAO  

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