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Telangana HC Directs DGP to Take Immediate Steps to Block Mobile Phone Loan Apps - (05 Feb 2021)

CIVIL

Telangana High Court has instructed the Director General of Police to take immediate steps to ensure the mobile phone loan apps were blocked at source. The Court has said that Police Commissioners of Hyderabad, Cyberabad and Rachakonda would have to file independent reports on such instances and the actions they had initiated to check illegal activities of the loan app operators.

Tags : TELANGANA HIGH COURT   MOBILE PHONE LOAN APPS  

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