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Karnataka HC Issues Notice on PIL Challenging Appointment of Nagesh V. Bettakote - (05 Feb 2021)

SERVICE

Karnataka High Court has issued notice to the State government on a Public Interest Litigation petition questioning the appointment of Nagesh V. Bettakote as the Vice-Chancellor of Karnataka State Dr. Gangubai Hangal Music and Performing Arts University, Mysuru.

Tags : KARNATAKA HIGH COURT   NAGESH V. BETTAKOTE  

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