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Andhra Pradesh HC Dismisses Pleas Challenging SEC Decision to Conduct Gram Panchayat Elections - (05 Feb 2021)

ELECTION

Andhra Pradesh High Court has dismissed a couple of writ petitions that challenged the State Election Commission (SEC)'s decision to conduct Gram Panchayat (GP) elections on the basis of 2019 electoral rolls.

Tags : ANDHRA PRADESH HIGH COURT   GRAM PANCHAYAT ELECTIONS  

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