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Allahabad High Court Grants Interim Protection for Amazon Content Head Aparna Purohit - (05 Feb 2021)

MEDIA AND COMMUNICATION

Allahabad High Court has while reserving order in the Anticipatory Bail Plea filed by Amazon Prime, Original Content Head (India) Aparna Purohit, granted her protection against coercive against till pronouncement of Order.

Tags : ALLAHABAD HIGH COURT   AMAZON CONTENT HEAD APARNA PUROHIT  

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