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Jammu & Kashmir High Court Resumes Physical Hearings from February 8 - (05 Feb 2021)

CIVIL

Jammu and Kashmir High Court has decided to resume physical hearing of cases in High Court as well as Subordinate Courts and Tribunals in the Union Territory from 8th February, 2021 with safety protocols.

Tags : JAMMU AND KASHMIR HIGH COURT   PHYSICAL HEARING  

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