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Delhi HC Issues Notice in Plea Seeking Quashing of Selection for Chairman of Lalit Kala Akademi - (05 Feb 2021)

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Delhi High Court has issued notice in a plea seeking quashing of the entire selection process conducted by the Ministry of Culture for the post of Chairman of the Lalit Kala Akademi and subsequent appointment of the Chairman by the President Secretariat.

Tags : DELHI HIGH COURT   PROCESS OF SELECTION OF CHAIRMAN OF LALIT KALA AKADEMI  

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