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Madras HC Directs State to File Reply on Steps Taken to Prevent Honour Killings - (04 Feb 2021)

CIVIL

Madras High Court has directed the State government to file a status report on the steps taken to implement directions issued by it in April 2016 for establishing special cells in every district to protect couples in inter-faith or inter-caste marriages and consequently prevent honour killings.

Tags : MADRAS HIGH COURT   HONOUR KILLINGS  

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