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ITAT, Allahabad: No Tax Applicable on Interest Income Linked to Power Plant - (04 Feb 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Allahabad has held that the no tax is applicable on the interest income linked with the power plant set up as it is capital receipt.

Tags : INCOME TAX APPELLATE TRIBUNAL   INTEREST INCOME LINKED TO POWER PLANT  

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