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SEBI Penalizes Future Corporate Founder and Co-Founder for Insider Trading - (04 Feb 2021)

CAPITAL MARKET

Securities and Exchange Board of India has penalized Future Corporate Resources Pvt Ltd, Kishore Biyani and Anil Biyani, founder and co-founder of Future group respectively, and five others for insider trading.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   FUTURE CORPORATE  

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