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Delhi HC Issues Notice on Plea Challenging Whatsapp’s Privacy Policy - (04 Feb 2021)

MEDIA AND COMMUNICATION

Delhi High Court has issued notice on a plea against Whatsapp’s new privacy policy and has sought responses of the Centre and WhatsApp on the petition challenging the policy as an infringement of fundamental right to privacy.

Tags : DELHI HIGH COURT   WHATSAPP’S PRIVACY POLICY  

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