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Delhi HC Asks Delhi Police to File Affidavit on Working of CCTV Cameras - (03 Feb 2021)

CRIMINAL

Delhi High Court has asked the Delhi police to file an affidavit regarding the preservation of documents and working of the CCTV cameras at the police station in a plea seeking court-monitored SIT probe into the death of 23-year old Faizan - who was seen in a viral video in which police officers were forcing five injured men lying on the ground to sing the national anthem during the Delhi riots.

Tags : DELHI HIGH COURT   WORKING OF CCTV CAMERAS  

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