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SC Issues Notice on Plea Against Illegal Encroachments on Eco-Fragile Floodplains of River Ganga - (03 Feb 2021)

ENVIRONMENT

Supreme Court has issued notice in an appeal filed against a National Green Tribunal Order which dismissed the plea filed against vast-scale illegal constructions and encroachments on nearly 800 acres of the eco-fragile floodplains of River Ganga in Patna.

Tags : SUPREME COURT   ENCROACHMENTS ON ECO-FRAGILE FLOODPLAINS OF RIVER GANGA  

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