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SC Directs States to File Reports with NALSA on Pending Applications of Convicts Seeking Remission - (03 Feb 2021)

CRIMINAL

Supreme Court has directed all States to file reports through their respective State Legal Services Authorities (SLSA) to National Legal Services Authority of India as to how the process regarding pending applications seeking remission after completion of their sentences may be streamlined.

Tags : SUPREME COURT   PENDING APPLICATIONS OF CONVICTS SEEKING REMISSION  

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